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Madras HC: Economic Offences Wing in State Police Needs to be Beefed Up with Appropriate Personnel - (31 Mar 2021)

CRIMINAL

Madras High Court while hearing a plea filed in connection with the alleged embezzlement of funds by the trustees of Franklin Templeton Asset Management India Pvt. Ltd., observed that Economic Offences Wing in the state police needs to be beefed up with appropriate personnel.

Tags : MADRAS HC   ECONOMIC OFFENCES WING  

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