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NGT Serves Notice to NHAI, PWD and DMRC - (17 Aug 2015)

National Green Tribunal (NGT) has issued notices to National Highways Authority of India (NHAI), the Delhi Metro Rail Corporation (DMRC) and the Public Works Department (PWD), because of traffic snarls and pollution caused by construction activities carried by them.

Tags : NATIONAL GREEN TRIBUNAL  NOTICE TO NHAI   PWD AND DMRC  

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