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Amendment of para 2.54 of handbook of procedures, 2015-2020- (Ministry of Commerce and Industry) (25 Mar 2021)

MANU/DGFT/0032/2021

Commercial

In exercise of powers conferred under Para 1.03 and 2.04 of the Foreign Trade Policy, 2015-2020, the Director General of Foreign Trade hereby amends Para No. 2.54 (d)(v)(ii) of the Handbook of Procedures (2015-2020) and extends the deadline to install and operationalise Radiation Portal Monitors and Container Scanners in the designated sea ports upto 30.09.2021.

Effect of this Public Notice: The period for installation and operationalisation of Radiation Portal Monitors and Container Scanners in the designated sea ports is extended upto 30.09.2021.

Tags : AMENDMENT HANDBOOK PROCEDURES

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