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Karnataka High Court: Give Wide Publicity to Crop Insurance Scheme Under PMFBY for Farmers' Benefit - (30 Mar 2021)

CIVIL

Karnataka High Court has directed the State Government to give wide publicity to the Pradhan Mantri Fasal Bima Yojna (PMFBY) scheme for the benefit of farmers.

Tags : KARNATAKA HIGH COURT   CROP INSURANCE SCHEME  

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