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President Gives Assent to GNCTD Amendment Bill, 2021 - (30 Mar 2021)

CIVIL

President of India, Ram Nath Kovind has granted assent to the Government of National Capital Territory of Delhi (Amendment) Bill, 2021, which enhances the powers of the Delhi Lieutenant Governor over the elected government of the GNCTD.

Tags : PRESIDENT   GNCTD AMENDMENT BILL   2021  

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