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Supreme Court Grants Anticipatory Bail to Man Accused of Rape - (30 Mar 2021)

CRIMINAL

Supreme Court has granted anticipatory bail to Jude Lobo, a Goa-based restaurateur, Jude Lobo, who is named as an accused in an FIR lodged by a Delhi-based woman alleging rape in a special sitting held on 'Holi'.

Tags : SUPREME COURT   ANTICIPATORY BAIL  

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