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Delhi HC Discards RBI Appeal Against Order for Reconsideration of JSPL Plea - (30 Mar 2021)

BANKING

Delhi High Court has dismissed an appeal by the Reserve Bank of India (RBI) against an earlier order of a Single-Judge which had directed the RBI to reconsider an application by Jindal Steel and Power Ltd (JSPL) to transmit $300 million to its wholly owned subsidiary Jindal Steel and Power (Mauritius) Ltd.

Tags : DELHI HC   RBI  

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