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SC Rejects Pleas Challenging HC’s Order Directing 2015 to be Taken as Base Year for Reserving Seats - (30 Mar 2021)

SERVICE

Supreme Court has refused to entertain a batch of pleas filed challenging the Allahabad High Court's order dated 15th March that directed State of UP to take 2015 as base year instead of 1995 for reserving seats in upcoming UP panchayat polls, and hold elections by May 25th.

Tags : SC. BASE YEAR  

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