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Allahabad HC Directs UP Govt to File Response Seeking Implementation of Manual Scavenging Law - (26 Mar 2021)

LABOUR AND INDUSTRIAL

Allahabad High Court has directed the Uttar Pradesh Government to file its response in a plea moved seeking implementation of the provisions of the Prohibition of Employment as Manual Scavengers and their Rehabilitation Act, 2013 in the State of Uttar Pradesh.

Tags : ALLAHABAD HIGH COURT   IMPLEMENTATION OF MANUAL SCAVENGING LAW  

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