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SC Dismisses Plea by Sushant Singh Rajput's Sister to Quash FIR Against Her - (26 Mar 2021)

CRIMINAL

Supreme Court has dismissed a petition filed Sushant Singh Rajput's sister Priyanka Singh challenging the Bombay High Court's refusal to quash First Information Report filed against her by Mumbai Police on actor Rhea Chakraborty's complaint.

Tags : SUPREME COURT   PRIYANKA SINGH   RHEA CHAKRABORTY  

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