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SC Constitutes Committee for Formulating Guidelines on Felling of Trees for Developmental Projects - (26 Mar 2021)

ENVIRONMENT

Supreme Court has constituted an expert committee for formulating scientific and policy guidelines with respect to cutting of trees for developmental projects with Dr. MK Ranjitsinh Jhala, wildlife expert and former Chairman of the Wildlife Trust of India as the Chairman of the Committee.

Tags : SUPREME COURT   COMMITTEE FOR FORMULATING GUIDELINES ON FELLING OF TREES  

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