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Patna High Court Asks Govt. to Provide Funds for Educational Institutions' Infrastructure - (26 Mar 2021)

CIVIL

Patna High Court has observed that there is a lack of infrastructure, toilets, etc in girls' educational institutions in Patna, perusing the inspection report submitted by a court-appointed Committee. The Court has asked the Government to look in the matter and provide adequate funds to provide for clean toilets for girls in educational institutions.

Tags : PATNA HIGH COURT   FUNDS FOR EDUCATIONAL INSTITUTIONS' INFRASTRUCTURE  

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