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Mumbai Court Issues Summons to Authors of Mafia Queens of Mumbai - (26 Mar 2021)

MEDIA AND COMMUNICATION

Mumbai Court has issued summons to the authors of Mafia Queens of Mumbai, producers of film Gangubai Kathiawadi, and actor Alia Bhatt in respect of a criminal defamation complaint filed against the three by a person purporting to be a son of Gangubhai.

Tags : MUMBAI COURT   SUMMONS TO AUTHORS OF MAFIA QUEENS OF MUMBAI  

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