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NHRC Issues Notice to U.P. DGP Over Police Framing Dhaba Owner - (26 Mar 2021)

HUMAN RIGHTS

National Human Rights Commission (NHRC) has issued notice to the Uttar Pradesh Director General of Police (DGP) over policemen allegedly framing an eatery owner in Etah district after they were asked to pay for the food they had.

Tags : NATIONAL HUMAN RIGHTS COMMISSION   DHABA OWNER  

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