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Bombay High Court Grants Bail to Deepak Kochhar in ICICI-Videocon Scam Case - (25 Mar 2021)

CRIMINAL

Bombay High Court has granted bail to Deepak Kochhar, husband of ex-ICICI Bank CEO Chanda Kochhar, an accused in the multi-crore ICICI Bank-Videocon money laundering case, being investigated by the Enforcement Directorate (ED).

Tags : BOMBAY HIGH COURT   DEEPAK KOCHHAR   ICICI-VIDEOCON SCAM CASE  

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