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SC Directs Punjab Govt to Maintain Status Quo on Water Supply to Delhi - (25 Mar 2021)

CIVIL

Supreme Court has directed the Punjab Government and Bhakra Beas Management Board (BBMB) to maintain status quo on the water supply to Delhi in an application filed by the Delhi Jal Board stating that Punjab was going to close certain canal gates for repair works, which will cut down the water supply to Delhi by at least 25%.

Tags : SUPREME COURT   WATER SUPPLY TO DELHI  

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