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SC Holds Army's Evaluation Criteria to Grant Permanent Commission for Women Officers Arbitrary - (25 Mar 2021)

DEFENCE

Supreme Court has declared that the evaluation criteria adopted by the Indian Army to consider the grant of permanent commission for women officers to be "arbitrary and irrational". The Court has directed the Army to reconsider the pleas of nearly 650 women Short Service Commission officers for grant of PC within two months in accordance with the fresh directions issued by the Court.

Tags : SUPREME COURT   CRITERIA TO GRANT PERMANENT COMMISSION FOR WOMEN OFFICERS  

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