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Bombay HC Calls for Halting Practice of Seeking Separate Reliefs of Injunction - (25 Mar 2021)

CIVIL

Bombay High Court has called for a halt on the practice of seeking the separate reliefs of injunction for passing off and infringement when pleadings were presented in respect of infringement.

Tags : BOMBAY HIGH COURT   SEPARATE RELIEFS OF INJUNCTION  

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