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Delhi Court Directs Tihar Jail to Ensure Safety and Security of Umar Khalid and Others - (25 Mar 2021)

CRIMINAL

Delhi Court has directed the Tihar Jail Suprintendent and police personnel to ensure safety and security of Umar Khalid and other co accused persons while sending and receiving them back to Jail from the Court including the transit for the purpose of his physical production tomorrow in the Delhi riots larger conspiracy hearing.

Tags : DELHI COURT   UMAR KHALID AND OTHERS  

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