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SC Issues Notice in Plea Seeking to Maintain NRI Status for FY 2020-21 - (25 Mar 2021)

DIRECT TAXATION

Supreme Court has issued notice in a plea filed by Dubai based non-resident Indian Gaurav Baid seeking directions to consider him a Non-Resident Indian for Financial Year 2020-21 regardless of number of days of his stay in India, on account of the Covid-19 pandemic.

Tags : SUPREME COURT   NRI STATUS  

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