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SC Dismisses Andhra CM's Complaint Against Justice Ramana After Confidential In-House Enquiry - (25 Mar 2021)

CIVIL

Supreme Court has dismissed the complaint made by the Chief Minister of Andhra Pradesh Jagan Mohan Reddy to the Chief Justice of India that Justice NV Ramana was trying to influence the state judiciary to destabilize the state government.

Tags : SUPREME COURT   JUSTICE RAMANA  

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