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Allahabad HC Issues Notice on Plea to Quash Criminal Proceedings Against Dr. Kafeel Khan - (24 Mar 2021)

CRIMINAL

Allahabad High Court has issued notice to the Uttar Pradesh Government on a petition moved by Dr. Kafeel Khan seeking to quash the criminal proceedings started against him for his alleged inflammatory speech delivered at Aligarh Muslim University (AMU).

Tags : ALLAHABAD HIGH COURT   DR. KAFEEL KHAN  

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