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SC Refuses to Entertain Param Bir Singh's Plea Seeking CBI Probe Against Anil Deshmukh - (24 Mar 2021)

CRIMINAL

Supreme Court has asked Former Mumbai Police chief Param Bir Singh to approach Bombay High Court with his plea seeking CBI investigation in the alleged corrupt malpractices of Anil Deshmukh, Home Minister of Government of Maharashtra.

Tags : SUPREME COURT   ANIL DESHMUKH  

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