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Madras HC Directs on Encroachment on Forest Land and Preservation of Wildlife Corridors - (24 Mar 2021)

ENVIRONMENT

Madras High Court has observed that no encroachment must be allowed on forest land and directed the Tamil Nadu Government to take all steps to ensure that all things necessary for the preservation of forests and animals are well in place.

Tags : MADRAS HIGH COURT   ENCROACHMENT ON FOREST LAND   PRESERVATION OF WILDLIFE CORRIDORS  

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