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SC Issues Contempt Notice over Filing Plea Challenging SC Order in District Court - (08 Feb 2016)

As the top most court of the country, the Supreme Court’s verdict is final but a resident of Jaunpur in Uttar Pradesh did the unthinkable and challenged the SC’s order before a district civil judge in a property dispute, prompting a livid SC to issue contempt notice to him.

Tags : SC   CONTEMPT NOTICE  

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