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Kerala High Court Issues Guidelines to Family Courts for Early Disposal of Cases - (24 Mar 2021)

FAMILY

Kerala High Court has issued guidelines to streamline and prescribe a uniform procedure for disposal of cases before Family Courts in the State, observing that the parties who approach the Family Courts with their grievances, with a hope to get speedy justice, very soon realise that their problems burgeon, cases multiply, and their ordeal unabatedly continues due to the adversarial nature and circumstances surrounding the litigation.

Tags : KERALA HIGH COURT   GUIDELINES TO FAMILY COURTS  

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