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Lok Sabha Passes Finance Bill 2021 - (24 Mar 2021)

BANKING

Lok Sabha has passed the Finance Bill, 2021 to give effect to the financial proposals of the Central Government for the financial year 2021-2022. The Bill also proposes to amend the Income Tax Act, 1961; Life Insurance Corporation Act, 1956; the Securities Contracts (Regulation) Act, 1956; the Central Sales Tax Act, 1956; the SEBI Act, 1992; etc.

Tags : LOK SABHA   FINANCE BILL 2021  

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