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Delhi High Court Extends Interim Order Against Media Channels AGR Outlier, Bennett Coleman - (24 Mar 2021)

MEDIA AND COMMUNICATION

Delhi High Court has extended its interim order until 25th May, 2021, asking media houses AGR Outlier Media Pvt. Ltd, Bennett Coleman and Co Ltd, and others to ensure that no defamatory content will be uploaded on their social media platforms or displayed on their channels defaming the Hindi film industry or infringing the right to privacy of persons associated with it.

Tags : DELHI HIGH COURT   MEDIA CHANNELS AGR OUTLIER   BENNETT COLEMAN  

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