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Karnataka High Court Quashes Notification Releasing Forest Land - (24 Mar 2021)

ENVIRONMENT

Karnataka High Court has struck down an order/notification issued by the state government by which it purported to release a total of 260 acres forming a part of a reserve forest to the revenue department for rehabilitating project affected families in the forest lands.

Tags : KARNATAKA HIGH COURT   NOTIFICATION RELEASING FOREST LAND  

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