ITAT, Bangalore: Shortage of Manpower on Account of Merger Sufficient for Condonation of Delay - (24 Mar 2021)
DIRECT TAXATION
Income Tax Appellate Tribunal, Bangalore has stated that shortage of manpower and lack of guidance/expertise in taxation, on account of merger of State Bank of Travancore with State Bank of India, would constitute “sufficient cause” for condoning the delay in filing appeal.
Tags : INCOME TAX APPELLATE TRIBUNAL CONDONATION OF DELAY
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