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Gauhati HC Directs Govt to Create Separate Wing for Transgender Community in Hospital - (24 Mar 2021)

CIVIL

Gauhati High Court has directed the Assam government to create a separate wing at the Gauhati Medical College and Hospital (GMCH) for the transgender community. The Court has also asked the Central government to issue a list of benefits for transgenders under the Ayushman Bharat scheme.

Tags : GAUHATI HIGH COURT   SEPARATE WING FOR TRANSGENDER COMMUNITY IN HOSPITAL  

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