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Delhi HC Directs Setting Up of Rare Diseases Fund, Committee & Notification of Policy - (23 Mar 2021)

CIVIL

Delhi High Court has directed the Centre to set up a Rare Diseases Committee, a Rare Diseases Fund and to finalise and notify the National Health Policy for Rare Diseases on or before 31st March, 2021.

Tags : DELHI HIGH COURT   RARE DISEASES FUND   COMMITTEE & NOTIFICATION OF POLICY  

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