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Karnataka HC Directs State to Clarify Stand on FIR Against Organizers of Rally - (23 Mar 2021)

CIVIL

Karnataka High Court has directed the state government to clarify its stand on whether it would register a First Information Report against the organisers of a rally held on 21st February, 2021 for violation of norms regarding social distancing and wearing of masks.

Tags : KARNATAKA HIGH COURT   ORGANIZERS OF RALLY  

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