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Calcutta HC Asks State to Submit Response on Compensation to Nepali Man Arrested 41 Years Ago - (23 Mar 2021)

CRIMINAL

Calcutta High Court has asked the State Government to submit its response on providing a Nepali man who was arrested about 41 years ago and since then he had been under detention and was released recently compensation/damages.

Tags : CALCUTTA HIGH COURT   NEPALI MAN ARRESTED 41 YEARS AGO  

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