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Court Slams Compensation of Rs. 12 Lakhs in Motor Vehicle Accident Case - (08 Feb 2016)

A trial court, while ordering a compensation of over Rs 12 lakh for family members of auto-driver, who was killed in road-accident due to rash and negligent driving by a man who had two driving licences (but both fake), has irked over people obtaining fake driving licences and rise in accidents.

Tags : MOTOR VEHICLE ACCIDENT CASE   FAKE DRIVING LICENCES  

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