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Lok Sabha Passes Bill to Enhance Powers of Delhi Lieutenant Governor - (23 Mar 2021)

CIVIL

Lok Sabha has passed the Government of National Capital Territory of Delhi (Amendment) Bill, 2021 to enhance the powers of Lieutenant Governor of Delhi. The Bill amends the GNCT of Delhi Act, 1991 to re-define Delhi Government as the Lieutenant Governor (LG). It also provides that the opinion of the LG "shall be obtained" on all such matters as may be specified by the LG, before taking any executive action on decisions of the Council of Ministers.

Tags : LOK SABHA   POWERS OF DELHI LIEUTENANT GOVERNOR  

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