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ITAT, Kolkata Allows Long-Term Capital Loss from Sale of Government Securities - (23 Mar 2021)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Kolkata has allowed the Long-Term Capital Loss arising from the sale of Government Securities after applying the Cost Inflation Index.

Tags : INCOME TAX APPELLATE TRIBUNAL   LONG-TERM CAPITAL LOSS FROM SALE OF GOVERNMENT SECURITIES  

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