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Madras HC Refuses to Quash GO for Promoting Students Without Examinations - (23 Mar 2021)

EDUCATION

Madras High Court has refused to quash a Government Order issued for promoting State Board students of Classes IX, X and XI without conducting written annual examinations due to the threat of COVID-19. The Court said, just because the GO had referred to a speech made by the Chief Minister, it cannot be construed that the executive decision was taken without any discussion or deliberation.

Tags : MADRAS HIGH COURT   PROMOTING STUDENTS WITHOUT EXAMINATIONS  

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