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Gujarat HC Permits DEO to Cancel Registration of Euro School in Hebatpur - (23 Mar 2021)

EDUCATION

Gujarat High Court has permitted the district education officer to cancel registration of Euro School in Hebatpur in case the school management does not resume online teaching for a Class 7 Student, whose link for online classes was snipped following a dispute over fees with her parents.

Tags : GUJARAT HIGH COURT   EURO SCHOOL IN HEBATPUR  

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