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Special NIA Court, Mumbai Refuses Bail to Stan Swamy in Bhima Koregaon Case - (22 Mar 2021)

CRIMINAL

Special National Investigation Agency Court, Mumbai has refused to grant bail to 83-year-old Father Stan Swamy, a tribal rights activist, from Ranchi, in Jharkhand, accused in the 2018 Bhima Koregaon – Elgaar Parishad case.

Tags : SPECIAL NATIONAL INVESTIGATION AGENCY COURT   BHIMA KOREGAON CASE  

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