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Delhi HC Stays Single Judge Order Upholding Emergency Award in Reliance-Future Case - (22 Mar 2021)

ARBITRATION

Delhi High Court has stayed the operation of a Single-Judge bench order which had upheld an Emergency Award by a Singapore Tribunal against the contested Reliance-Future Retail Ltd retail stake sale deal worth nearly Rs.25, 000 Crores.

Tags : DELHI HIGH COURT   RELIANCE-FUTURE RETAIL LTD CASE  

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