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NGT Seeks Report on Waste-to-Energy and Thermal Power Plants - (08 Feb 2016)

National Green Tribunal (NGT) has ordered Central Pollution Control Board (CPCB) to submit within a week inspection report on waste-to-energy and thermal power plants in Delhi, in a bid to address the growing waste management problem.

Tags : NATIONAL GREEN TRIBUNAL   CENTRAL POLLUTION CONTROL BOARD  

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