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NGT Directs UP Chief Secretary to Comply with Orders on Discharge of Untreated Sewage - (22 Mar 2021)

ENVIRONMENT

National Green Tribunal has asked Uttar Pradesh Chief Secretary to comply with Tribunal's previous orders to evolve mechanism to deal with discharge of untreated sewage, on recommendations of the Yamuna Monitoring Committee (YMC).

Tags : NATIONAL GREEN TRIBUNAL   DISCHARGE OF UNTREATED SEWAGE  

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