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Karnataka HC Issues Notice on Kangana Ranaut's Plea to Quash FIR Over Tweet on Farmers Protests - (22 Mar 2021)

CRIMINAL

Karnataka High Court has issued notice to the state government on a petition filed by actor Kangana Ranaut seeking to quash a First Information Report registered against her over her tweets comparing farmers protesting against the farm laws to terrorists.

Tags : KARNATAKA HIGH COURT   KANGANA RANAUT  

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