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AP HC Stays investigation Against TDP Chief N Chandrababu Naidu in Amaravati Land Scam - (22 Mar 2021)

CRIMINAL

Andhra Pradesh High Court has stayed the Crime Investigation Department investigation against Telugu Desam Party chief, N Chandrababu Naidu and former minister, P Narayana in the 'Amaravati Land Scam' for a period of 4 weeks.

Tags : ANDHRA PRADESH HIGH COURT   AMARAVATI LAND SCAM  

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