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Lok Sabha Passes Constitution (Scheduled Castes) Order (Amendment) Bill, 2021 - (22 Mar 2021)

CONSTITUTION

Lok Sabha has passed the Constitution (Scheduled Castes) Order (Amendment) Bill, 2021, that seeks to amend the Constitution (Scheduled Castes) Order, 1950 and group seven Scheduled Caste communities in certain districts of Tamil Nadu under 'Devendrakula Velalars'.

Tags : LOK SABHA   CONSTITUTION (SCHEDULED CASTES) ORDER (AMENDMENT) BILL   2021  

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