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Lok Sabha Clears Bill to Amend Mines & Minerals Act; Remove End Use Restrictions of Minerals - (22 Mar 2021)

MINES & MINERALS

Lok Sabha has passed the Mines and Minerals (Development and Regulation) Amendment Bill, 2021 by voice vote. The Bill seeks to amend the Mines and Minerals (Development and Regulation) Act, 1957 to remove end use restrictions of minerals and further regulate the mining sector in India.

Tags : LOK SABHA   MINES AND MINERALS (DEVELOPMENT AND REGULATION) AMENDMENT BILL   2021  

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