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Allahabad HC Questions Appointment of Administrator of Shia Waqf Board - (22 Mar 2021)

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Allahabad High Court has asked the Uttar Pradesh Government to explain as to under which authority of law it appointed an administrator in the Shia Waqf Board noting that the Waqf Act 1995 doesn't permit the same.

Tags : ALLAHABAD HIGH COURT   APPOINTMENT OF ADMINISTRATOR OF SHIA WAQF BOARD  

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