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Bombay HC Quashes Criminal Proceedings Against Junior Doctor Charged with Culpable Homicide - (22 Mar 2021)

CRIMINAL

Bombay High Court has quashed criminal proceedings against a junior doctor charged with culpable homicide not amounting to murder for alleged negligence that led to the death of four infants at a hospital.

Tags : BOMBAY HIGH COURT   JUNIOR DOCTOR CHARGED WITH CUPABLE HOMICIDE  

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