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SC Asks Petitioner Seeking Directions to Include Details of Candidates on EVMs to Send Copy to AG - (19 Mar 2021)

ELECTION

Supreme Court has asked a petitioner seeking directions to include the photograph, age and qualifications of contesting candidates in Electronic Voting Machines, instead of symbols, to serve the copy of the petition on the Attorney General for India.

Tags : SUPREME COURT   DETAILS OF CANDIDATES ON EVMS  

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